Himachal Pradesh High Court
Chamera Hydroeletric vs . Kaushalya & Others on 18 August, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Chamera Hydroeletric vs. Kaushalya & others .
CMP No. 10488 of 2023 18.8.2023 Present: Mr. Vinod Kumar, Advocate, for the applicants.
Notice be issued to the non-applicant/ appellant, returnable for 29.9.2023, on steps being of taken within three days.
rt (Satyen Vaidya) Judge 18th August, 2023 (kck) ::: Downloaded on - 18/08/2023 20:37:12 :::CIS