Supreme Court - Daily Orders
M/S Fiitjee Ltd. vs Jaipreet Singh Kaushal on 9 July, 2018
Bench: Madan B. Lokur, Deepak Gupta
ITEM NO.16 COURT NO.3 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s).16105/2018
(Arising out of impugned final judgment and order dated 14-11-2017
in RP No. 918/2015 and 10-01-2018 in RA No. 261/2017 passed by the
National Consumer Disputes Redressal Commission, New Delhi)
M/S FIITJEE LTD. Petitioner(s)
VERSUS
JAIPREET SINGH KAUSHAL Respondent(s)
(WITH I.R. and IA No.67707/2018-CONDONATION OF DELAY IN FILING and
IA No.67716/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.67710/2018-DECLARING THE RESPONDENT AS MAJOR)
Date : 09-07-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Mukesh Goel, Adv.
Mr. Gagan Gupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petitions are dismissed. Pending applications are disposed of.
(SANJAY KUMAR-I) (KAILASH CHANDER)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2018.07.09
17:04:55 IST
Reason: