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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Bihar - Subsection

Section 32(2)(d) in Bihar Trade Articles (Licenses Unification) Order, 1984

(d)any investigation, legal proceeding or remedy in respect of any such right, privilege, obligation, liability, penalty, forfeiture or punishment as aforesaid; and