Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in The National Law University Orissa Act, 2008

(2)Where either the Visitor or the Chancellor of the University under Clause (b) of Sub-section (1) has ordered an inspection, the University may depute one of its officers to represent it in such inspection.