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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(10) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

10.1Introduction. - The monitoring by SLDC of SSGS, IPPs and REGs output and active and reactive reserve capacity is important to evaluate the performance of generation plants.The monitoring of scheduled Drawal is important to ensure that STU, Other transmission licensees and Discoms contribute towards improving system performance, and observe Grid discipline.