Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in The Tamil Nadu Advocates' Clerks Welfare Fund Act, 1999

(4)Every applicant shall pay to the Fund an admission fee of rupees fifty at the time of admission or re-admission.