Section 6 in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008
6. Relaxation.
- For appointment of candidates belonging to Socially and Educationally Backward Class -(a)the upper age limit prescribed for the recruitment shall be increased by five years; and(b)any other relaxation or concession maybe allowed by the State Government as may be prescribed.
