Section 1A(1)(l) in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010

[Cites 0, Cited by 0] [Section 1A(1)] [Section 1A] [Entire Act]

(l)"Liquid substances" means such liquid substances having a vapour pressure not exceeding 0.28 MPa absolute at a temperature of 37.8°C;

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