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[Cites 0, Cited by 0] [Section 115] [Entire Act]

State of Andhra Pradesh - Subsection

Section 115(v) in Andhra Pradesh Rules Under the Registration Act, 1908

(v)When a copy consists of more than one sheet each sheet shall be pasted to a separate butt and the Registering Officer shall endorse on it the number of the sheet and the number of the document of which it forms part and shall affix his signature, with date and the seal of his office to such endorsement in the manner laid down in sub-rule (iv) the seal being dispensed with in the case of the sheet on which the authentication seal has already been affixed.