Allahabad High Court
U.P. State Road Transport Corporation vs Beena Karnataka And 4 Others on 8 December, 2022
Author: Ajay Bhanot
Bench: Ajay Bhanot
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 7 Case :- FIRST APPEAL FROM ORDER No. - 3346 of 2019 Appellant :- U.P. State Road Transport Corporation Respondent :- Beena Karnataka And 4 Others Counsel for Appellant :- Narendra Kumar Tiwari Counsel for Respondent :- Satish Sahu,Shiv Mangal Hon'ble Ajay Bhanot,J.
Shri Shiv Mangal, learned counsel for the respondents contends that the original records of the lower court will be required for hearing of this appeal.
Office is directed to summon the original records of the lower court before the next date of listing.
District Judge, Ghaziabad and the Registry shall ensure that the original records are produced on the next date of listing.
List this case on 14.01.2023 in the top ten cases.
Order Date :- 8.12.2022 Dhananjai