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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Himachal Pradesh - Subsection

Section 22(2) in Himachal Pradesh University Act, 1970

(2)The constitution of the Academic Council and the term of office of its members shall be as laid down in the Statutes;Provided that the total membership of the Academic Council shall in no case exceed sixty-five.