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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1) in The Maritime Anti-Piracy Act, 2022

(1)The authorised personnel may ,either generally or on suspicion that a ship is engaged in piracy on the high seas ,board such ship and arrest the persons or seize the pirate ship and property on board.