Section 70(1)(b) in The Delhi Co-Operative Societies Act, 2003

[Cites 0, Cited by 9] [Section 70(1)] [Section 70] [Entire Act]

NCT Delhi - Subsection

Section 70(1)(b) in The Delhi Co-Operative Societies Act, 2003

(b)between a member, past member or person claiming through a member, past member or deceased member and the co-operative society, its committee or any officer, agent or employee of the co-operative society or liquidator, past or present; or

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NCT Delhi - Subsection

Section 70(1)(b) in The Delhi Co-Operative Societies Act, 2003