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[Cites 0, Cited by 0] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2) in The Puwad Seeds Grading and Marking Rules, 2009

(2)In addition to the grade designation mark, following particulars shall be clearly and indelibly marked on each package.
(a)Name and address of the packer;
(b)Place of packing or processing;
(c)Date of packing;
(d)Variety or trade name (optional);
(e)Crop year (optional);
(f)Grade;
(g)Net weight;
(h)Maximum retail price (inclusive of all taxes);
(i)Best Before ___________ Month ___________ Year;