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Union of India - Section

Section 5 in The Companies (Cost Accounting Records) Rules, 2011

5. Form of the Compliance Report.

- Every company to which these rules apply shall submit a compliance report, in respect of each of its financial year commencing on or after the 1st day of April, 2011, duly certified by a cost accountant, along with the Annexure to the Central Government in the prescribed form.