Supreme Court - Daily Orders
Yakub Abdul Razak Memon vs Registrar, Supreme Court Of India &Amp ... on 2 June, 2014
@ ITEM NO.3 COURT NO.3 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 108/2014
YAKUB ABDUL RAZAK MEMON Petitioner(s)
VERSUS
REGISTRAR, SUPREME COURT OF INDIA & ORS. Respondents(s)
(With appln.(s) for ex-Parte stay and Office Report)
Date : 02/06/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON’BLE MR. JUSTICE C NAGAPPAN
(VACATION BENCH)
For Petitioner(s) Mr.U.Hazarika, Sr.Adv.
Mr.Faisal Farook, Adv.
Mrs. Priya Puri, Adv.
Mr.Shubail Farook, Adv.
Mr.Purnendu Keshav, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with W.P.(Crl.)No.77 of 2014. In the meanwhile, there shall be stay of execution of the death sentence awarded to the petitioner. (SATISH KUMAR YADAV) (PHOOLAN WATI ARORA) Signature Not Verified COURT MASTER Digitally signed by ASSISTANT REGISTRAR Satish Kumar Yadav Date: 2014.06.02 17:09:23 IST Reason: