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State of Gujarat - Section

Section 19 in Gujarat University of Transplantation Sciences Act, 2015

19. Authorities of University.

- The following shall be the authorities of the University, namely : -
(i)the Board of Governors;
(ii)the Executive Council;
(iii)the Academic Council;
(iv)the Finance Committee; and
(v)such other authorities as may be declared by the regulations to be the authorities of the University.