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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(6) in The Legal Metrology (Approval of Models) Rules, 2011

(6)The certificate of recognition granted to laboratory may be suspended by the Director in the event of the omission or failure on the part of the laboratory to observe the terms and conditions specified under sub-rule (4):Provided that no such suspension shall be made except after giving to the laboratory a reasonable opportunity of showing cause against the proposed action.