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Patna High Court - Orders

Naseem Azam @ Naseem Ahmad vs Most Bunni Khatoon @ Ishrat Jahan And Ors on 12 July, 2019

Author: Prabhat Kumar Jha

Bench: Prabhat Kumar Jha

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                  SECOND APPEAL No.83 of 2019
                  ======================================================
                  Naseem Azam @ Naseem Ahmad

                                                                        ... ... Appellant/s
                                                  Versus
                  Most Bunni Khatoon @ Ishrat Jahan and Ors

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Appellant/s    :       Mr.Mohammad Sufyan
                  For the Respondent/s   :       Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE PRABHAT KUMAR JHA
                                        ORAL ORDER

3    12-07-2019

I.A. No.1 of 2019 is filed for staying the further proceeding of Execution Case No.7 of 2012. Appeal is not admitted as yet.

Let this I.A. be placed at the time of admission of the Second Appeal.

List this Second Appeal under the heading for hearing under Order 41 Rule 11 C.P.C. on 25.07.2019.

(Prabhat Kumar Jha, J) Saurabh/-

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