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State of Haryana - Section

Section 12 in Haryana Fire Service Act, 2009

12. Training of Fire Safety Officers.

- The Fire Safety Officers shall undergo training at the Fire Safety Management Academy or at any other academy, as may be specified by the Government in this behalf :Provided that a person who has already undergone such training at the National Fire Service College, Nagpur or at any other equivalent institution, recognized by the Government, shall not be required to undergo such training.