Gauhati High Court
Ms Saptagon Asia Private Limited vs The Union Of India on 20 January, 2026
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/5
GAHC010139192025
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3647/2025
MS SAPTAGON ASIA PRIVATE LIMITED
9FORMERLY G-ENG ADVISORY PVT. LTD,
HAVING ITS REGD. OFFICE AT PLOT EMERALD ESTATE PRIMARY
SCHOOL, ADJACENT WORLD MARKET MALL, SECTOR 65, GURUGRAM,
GURGAON, HARYANA,
REP. BY AUTH. REP. KUMARI PRIYANKA, AGE-26,
D/O- JAI SINGH HOODA,
RESIDENT OF HOUSE NO 295 GALI NO 2, DAYANAND NAGAR,
BAHADURGARH, HARYANA
VERSUS
THE UNION OF INDIA
REPRESENTED BY SECRETARY TO THE GOVERNMENT OF INDIA ,
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS TRANSPORT BHAWAN,
NEW DELHI
2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
UNDER MINISTRY OF ROAD TRANSPORT AND HIGHWAYS)
REPRESENTED BY ITS CHAIRMAN
G-5AND6
SECTOR-10
DWARKA
NEW DELHI
3:THE REGIONAL OFFICER
NORTH EAST DIVISION
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
Page No.# 2/5
4TH FLOOR G.S. ROAD
GUWAHATI
PIN-781006.
4:GENERAL MANAGER (TECH) NORTH EAST DIVISION
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR G.S. ROAD
GUWAHATI
PIN -781006.
5:DEPUTY GENERAL MANAGER (TECH)
PROJECT DIRECTOR
NORTH-EAST DIVISION
NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR G.S. ROAD
GUWAHATI
PIN-781006.
6:THE PROJECT DIRECTOR NHAI
PIU BONGAIGAON
(NATIONAL HIGHWAYS AUTHORITY OF INDIA)
DOLAIGAON
MAJPARA (OPP.NAAM GHAR)
DISTRICT - BONGAIGAON
ASSAM
7:MS SHIV BUILDINDIA PRIVATE LIMITED
HAVING ITS REGISTERED OFFICE AT 401
SIDHHRAJ ZAVOD
NEAR SARGASAN CROSS ROAD
S.G. HIGHWAY SARGASAN
GANDHINAGAR
GUJARAT. PIN - 382421
ALSO HAVING OFFICE AT PATHSALA
DISTRICT - BAJALI
ASSAM
Linked Case : WP(C)/4833/2025
M/S KHANNA DESIGNERS AND CONSULTANTS PVT LTD
(CORPORATE IDENTITY NUMBER U74900PB2013PTC037662) HAVING ITS
REGD OFFICE AT H.NO-672
SST NAGAR PATIALA
Page No.# 3/5
PUMJAB
PIN-147001
INDIA AND ALSO HAVING ITS ADMINISTRATIVE OFFICE AT 473
PACE CITY -II
SECTOR -37
GURUGRAM HARYANA PIN-122004
REP. HEREIN BY BANAMALI ROUTH
AGE 32 YRS
S/O- BIKASH ROUTH
PERMANENT R/O- H.NO-16
GALI NO-2
VILL- TIKRI
SECTOR 48
GURRGAON
HARYANA
PIN-122018
2: SUMEET KHANNA
S/O- SUBHASH CHANDER KHANNA
PERMANENT RESIDENT OF
VILLA NO-3
TULIP IVORY
SECTOR 70
BADSHAHPUR
GURGAON
PIN-122101 AND MANAGING DIRECTOR OF THE M/S KHANNA DESIGNER
AND CONSULTANTS PRIVATE LIMITED
I.E OETIONER NO-1 (DIN-07901541) PRESENTLY R/O- VILLA NO-3
TULIP IVORY
SECTOR 70
GURGAON
PIN-122101
VERSUS
THE UNION OF INDIA AND OTHRS
REP. BY THE SECRETARY TO THE GOVT OF INDIA
MINISTRY OF ROAD TRANSPORT AND HIGHWAYS
TRANSPORT BHAWAN-1
PARLIAMENT STREET
NEW DELHI-01
2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
REPRESENTED BY ITS CHAIRMAN G 5 AND 6
SECTOR 10
DWARKA
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NEW DELHI-110075.
3:THE REGIONAL OFFICER
NORTH EAST DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
4:GENERAL MANAGER (TECH) NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
5:DEPUTY GENERAL MANAGER (TECH)
PROJECT DIRECTOR
NE DIVISION
THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
NEDFI HOUSE
4TH FLOOR
G.S ROAD
GUWAHATI-06
6:THE PROJECT DIRECTOR
NHAI
PIU-BONGAIGAON
(NHAI)
DOLAIGAON
MAJPARA (OPP. NAMGHAR)
DIST- BONGAIGAON
ASSAM
7:M/S SHIV BUILDINDIA PRIVATE LIMITED
HAVING ITS REGISTERED OFFICE AT 401
SIDHHRAJZAVOD
NEAR SARGASAN CROSS ROAD
S.G. HIGHWAY SARGASAN
GANDHINAGAR
GUJARAT
PIN-382421
ALSO HAVING OFFICE AT PATHSALA
DISTRICT-BAJALI
ASSAM
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8:M/S TPF ENGINEERING PRIVATE LIMITED
REPRESENTED BY ITS DIRECTOR HAVING ITS REGISTERED OFFICE AT 1401
RUPA SAPPHIRE
PLOT NO. 12
SECTOR 18
OPPOSITE SANPADA RAILWAY
SION-PANVEL HWY
VASHI
NAVI MUMBAI
MAHARASHTRA
PIN-4004705
9:MAV ASSOCIATES LLP
HAVING ITS REGISTERED OFFICE AT 1ST FLOOR
A-21
PUSHPANJALI ENCLAVE
PITAMPURA
DELHI
PIN-110034
For the petitioner (s) : Mr. A. Dhar, Advocate
For the respondent (s) : XXXX
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
20.01.2026 List the matters on 10.02.2026.
2. Interim order passed earlier shall continue till the next date.
JUDGE Comparing Assistant