Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act] State of Tamilnadu - Subsection Section 16(1)(a) in The Tamil Nadu Bhoodan Yagna Act, 1958 (a)any owner may, by declaration made in the prescribed manner, donate his land for the Bhoodan Yagna: