Supreme Court - Daily Orders
Balaji Saranga Ramamurti vs Ranjitha Balaji Ramamurti @ Ranjitha Mv ... on 18 July, 2023
Bench: A.S. Bopanna, Hima Kohli
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IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
REVIEW PETITION (CIVIL) NO. OF 2023
(DIARY NO.7311 OF 2023)
IN
TRANSFER PETITION (CIVIL) NOS.1234-1235 OF 2022
Mr. Balaji Saranga Ramamurti …… Petitioner(s)
VERSUS
Mrs. Ranjitha Balaji Ramamurti
@ Ranjitha MV Krishna Moorthy. …… Respondent(s)
O R D E R
Delay condoned.
Application for exemption from filing a Certified Copy of the impugned order is rejected.
Application for an oral hearing is rejected. We have carefully gone through the review petitions and the connected papers. We do not find any error, much less apparent, in the order impugned, warranting its reconsideration.
The review petitions are dismissed accordingly. Pending application, if any, stands disposed of.
……..……………………………… J.
(A.S. BOPANNA) Signature Not Verified Digitally signed by Nisha Khulbey Date: 2023.07.24 17:20:20 IST ……….………………………………… J.
Reason:
(HIMA KOHLI) New Delhi;
July 18, 2023
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ITEM NO.1003 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
REVIEW PETITION (CIVIL) Diary No(s). 7311/2023 (Arising out of impugned final judgment and order dated 05-01-2023 in T.P.(C) No. No. 1234/2022 05-01-2023 in T.P.(C) No. No. 1235/2022 passed by the Supreme Court Of India) BALAJI SARANGA RAMAMURTI Petitioner(s) VERSUS RANJITHA BALAJI RAMAMURTI @ RANJITHA Respondent(s) MV KRISHNA MOORTHY IA No. 37273/2023 - CONDONATION OF DELAY IN FILING REVIEW PETITION IA No. 37270/2023 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT AND IA No. 37272/2023 - ORAL HEARING) Date : 18-07-2023 These matters were called on for hearing today. CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA HON'BLE MS. JUSTICE HIMA KOHLI By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
Application for exemption from filing a Certified Copy of the impugned judgment is rejected.
Application for an oral hearing is rejected. The review petitions are dismissed in terms of the signed order Pending application, if any, stands disposed of. (NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR (signed order is placed on the file)