Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6J(1)] [Section 6J] [Entire Act] State of Uttar Pradesh - Subsection Section 6J(1)(a) in U.P. Industrial Disputes Act, 1947 (a)to industrial establishments in which less than fifty workmen on an average per working day have been employed in the preceding calendar month, or