Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 143(1)] [Section 143] [Entire Act]

State of Kerala - Subsection

Section 143(1)(ii) in The Kerala State Goods and Services Tax Act, 2017

(ii)where the principal is engaged in the supply of such goods as may be notified by the Commissioner.