Delhi High Court - Orders
Sahil Arsh vs National Medical Commission & Ors on 26 May, 2025
Author: Tushar Rao Gedela
Bench: Tushar Rao Gedela
$~1
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 1712/2025
SAHIL ARSH .....Petitioner
Through: Mr. Aayush Agarwala and Mr.
Prakash Jha, Advs.
versus
NATIONAL MEDICAL COMMISSION & ORS......Respondents
Through: Mr.T Singdev with Mr.Abhijit
Chakravarty, Advs for R-1.
Mr.Mohinder J S Rupal, Mr.Hardik
Rupal, and Ms.Aishwarya Malhotra,
Advs.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 26.05.2025
1. On the prayer made by learned counsel for the petitioner, two weeks time is granted to file the rejoinder affidavit.
2. List on 01.08.2025.
DEVENDRA KUMAR UPADHYAYA, CJ TUSHAR RAO GEDELA, J MAY 26, 2025/MJ This is a digitally signed order.
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