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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(f) in The West Bengal Public Libraries Act, 1979

(f)accept, with the previous section of the Director, any gift of books, or, with the previous sanction of the Government, any other gift or endowment for any purpose connected with its activities;
(ff)[ implement the decisions of the Government an submit to the Government the annual report and other reports from time to time on the working of the public libraries and the public library system [within its jurisdiction;] [Clause (ff) inserted by W.B. Act 24 of 1985.]]