Andhra Pradesh High Court - Amravati
United India Insurance Company ... vs Chavadi Ganga Raju 2 Ors on 11 December, 2023
1
HIGH COURT OF ANDHRA PRADESH
MACMA No. 979 of 2016
PROCEEDING SHEET
Sl.
ORDER
No DATE
AVRB,J
10 11.12.2023
Notice to R.2 is still awaited.
Post the matter after three weeks. , _ ____ AVRB,J eha 2