Delhi High Court - Orders
Ntpc Limited vs M/S Patel Engineering on 5 March, 2021
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 504/2020 & I.A. 9388/2020 & I.A.591/2021
NTPC LIMITED ..... Petitioner
Through: Mr Saurabh Kumar Tuteja, Advocate.
versus
M/S PATEL ENGINEERING ..... Respondent
Through: Ms Shruti Arora, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 05.03.2021 [Hearing held through videoconferencing]
1. A request for an adjournment is made on behalf of the learned counsel for the petitioner. It is stated that there is bereavement in his family. The request for an adjournment is not opposed.
2. List on 26.04.2021.
VIBHU BAKHRU, J MARCH 5, 2021 MK Signature Not Verified Digitally Signed By:DUSHYANT RAWAL