Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Jharkhand - Subsection

Section 6(a) in Jharkhand Tourism Development and Registration Act, 2015

(a)has been convicted and sentenced to imprisonment for an offence, which in the opinion of the Government involves moral turpitude; or