Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Haryana - Subsection Section 13(3) in The Punjab Passengers and Goods Taxation Act, 1952 (3)[ * * * * * *] [Added by Punjab Act No. 19 of 1958, Section 6 and further omitted by Haryana Act 5 of 1973.]
