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[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 175(1)(b) in Jammu and Kashmir Co-Operative Societies Act, 1989

(b)dissolution or supersession of the board of co-operative society and the management of such co-operative society on such dissolution or supersession; or