Himachal Pradesh High Court
Smt. Punni Devi vs . State Of H.P. & Others on 3 September, 2024
Smt. Punni Devi vs. State of H.P. & others .
CWP No. 7560 of 2024 03.09.2024 Present: Mr. Arun Kaushal, Advocate, for the petitioner.
Mr. B.N.Sharma, Additional Advocate General, for the respondents.
Notice. Mr. B.N.Sharma, learned Additional Advocate General, appears and waives service of notice on behalf of the respondents and seeks time to file/obtain reply/instructions. Be filed/obtained on or before next date of hearing.
List after four weeks.
(Bipin C. Negi) Judge September 3, 2024 (Nisha) ::: Downloaded on - 04/09/2024 20:31:00 :::CIS