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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Punjab - Subsection

Section 20(4) in Punjab Bhagwan Valmik Ji Tirath Sthal (Ram Tirath) Shrine Board Act, 2016

(4)The officer shall carry out the directions of the Board and submit the register(s) to the Board for approval within a period of three months from the date of the order.