Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act] State of Puducherry - Subsection Section 2(5)(c) in Puducherry Town and Country Planning Act, 1969 (c)a ship, vessel, boat, tent, van or any other structure used for human habitation or used for keeping or storing any article or goods;