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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(f) in The Small Industries Development Bank Of India (General Regulations), 2000*

(f)"register" means the register of shareholders kept in one or more books of the Small Industries Bank and includes the register of shareholders kept in computer floppies, diskettes, compact disk or in any other electronic form under section 20-B of the Act, as also the register of beneficial owners maintained by a depository under section 11 of the Depositories Act, 1996 (22 of 1996);