Section 4(8) in Civil Services (Departmental Examination), Punjab Rules, 2014
(8)[ An Indian Administrative Service officer, who joins in the Punjab State by transfer or on deputation after completing probation in other cadre from any other State, shall be exempted from passing such subjects, keeping in view the examination of the relevant subject already passed by such officer, in his parent cadre.] [Inserted by Notification No. G.S.R.29/Const./Art.309/Amd.(2)/2019, dated 6.8.2019 (w.e.f. 26.9.2014).]
