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[Cites 0, Cited by 0] [Section 100(6)] [Section 100] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 100(6)(a) in Arunachal Pradesh Municipal Act, 2007

(a)to examine the accounts of the Municipality showing the appropriation of sums granted by the Municipality for its expenditure and the annual financial accounts of the Municipality,