Section 16(1) in The Orissa Fruit Nurseries (Regulation) Act, 1997
(1)If any person contravenes, or attempts to contravene, or abets the contravention of any of the provisions of this Act or the rules he shall, on conviction, be punishable with imprisonment for a term which may extend to one month or with fine which may extend to two hundred rupees, or with both.
