Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 292 in The Assam Excise Rules, 2016 292. Except with the previous sanction of the State Government no shop shall be located for the retail sale of any intoxicant within 1 km of Bhutan and Bangladesh.
