Madhya Pradesh High Court
Smt. Neelu Gupta vs Union Bank Of India on 3 March, 2022
Author: Chief Justice
Bench: Ravi Malimath, Dinesh Kumar Paliwal
1
IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL
ON THE 3rd OF MARCH, 2022
WRIT PETITION No. 24703 of 2021
Between:-
1. SMT. NEELU GUPTA, W/O SHRI HARIVANSH
GUPTA, AGE 40 YEARS, OCCUPATION:
BUSINESS, R/O WARD NO.12, VILLAGE AND
TAHSIL HANUMANA, DISTRICT REWA
(MADHYA PRADESH).
2. SHRI RADHESHYAM GUPTA, S/O CHHIKODI LAL
GUPTA, OCCUPATION: BUSINESS, R/O WARD
NO-12, VILLAGE AND TAHSIL - HANUMANA,
DISTRICT - REWA (MADHYA PRADESH).
3. SHRI HARIVANSH GUPTA, S/O RADHESHYAM
GUPTA, OCCUPATION: BUSINESS, R/O WARD NO
12, VILLAGE AND TEHSIL - HANUMANA
DISTRICT - REWA (MADHYA PRADESH)
.....PETITIONERS
(BY SHRI PRASANN JAIN - ADVOCATE)
AND
1. UNION BANK OF INDIA THR. REGIONAL
OFFICE, SIRMOUR CHOWK ALLAHABAD ROAD
(MADHYA PRADESH)
2. UNION BANK OF INDIA HANUMANA BRANCH
VILL AND TEH-HANUMANA DISTT-REWA(MP)
(MADHYA PRADESH)
3. COLLECTOR / DISTRICT MAGISTRATE
C O L L E C T O R DISTT-REWA M.P (MADHYA
PRADESH)
.....RESPONDENTS
(SHRI SIDDHARTH GUPTA - ADVOCATE FOR RESPONDENTS NO.
1 & 2 AND SHRI SUYASH THAKUR - GOVERNMENT ADVOCATE
FOR RESPONDENT No. 3)
2
This petition coming on for admission this day, Hon'ble Shri Justice
Ravi Malimath, Chief Justice passed the following:
ORDER
At request of petitioner's counsel, the writ petition is dismissed as withdrawn.
Pending interlocutory application is disposed off.
(RAVI MALIMATH) (DINESH KUMAR PALIWAL)
CHIEF JUSTICE JUDGE
Amitabh
Digitally signed by AMITABH
RANJAN
Date: 2022.03.09 14:06:17 +05'30'