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State of Punjab - Section

Section 6 in Punjab Urban Planning and Development Authority Building Rules, 2013

6. Site Plan.

(1)The site plan fully dimensioned shall be drawn to a readable and manageable scale.
(2)The site plan shall be prepared to enable the site to be identified and shall show,-
(i)the boundaries of the site;
(ii)the directions of the north point relative to the site of the building;
(iii)the streets or roads adjoining the site with their width clearly dimensioned and names, if any, giving also all existing roads, trees, lamp posts or any other feature or structure likely to affect the approach to the building;
(iv)the outlines of the proposed building;
(v)the levels of the site and the plinths of the building in relation to those of the neighbouring roads;
(vi)the area of the site to be covered by the building and also the level of courtyard and open space;
(vii)all existing buildings or structure on or over or under the site or projecting beyond it;
(viii)methods of disposal of waste water, sewerage and storm water; and
(ix)surroundings up to a distance of fifteen metres on all sides from the boundaries of the site.