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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Daman and Diu - Subsection

Section 25(7) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(7)The procedure for day to day functioning of the Appellate Tribunal, which have not been provided by the Act or the rules made thereunder, shall be as specified by the Appellate Tribunal.