Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(ix) in The Punjab Minor Canals Act, 1905

(ix)"Labour" includes labourers, cattle and appliances necessary for the execution of the work for which labour is to be supplied;