Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 15A in The West Bengal Motor Vehicles Rules, 1989 15A. I/We enclose cash/challan [ ***] [The words '/Bank Draft' omitted vide clause 2(22)(a) of the Notification No. 5305/WT/6M-21/ 2002 dated 12,12.2003 (w.e.f. 16.12.2003).] for Rs... ... ... ... ...being the prescribed fee.
