Delhi High Court - Orders
Bmarkt Tecamat Pvt. Ltd. (India Ipo) vs Ajmer Diesels And Tractors/ Adjt ... on 20 May, 2026
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 737/2026
BMARKT TECAMAT PVT. LTD. (INDIA IPO) .....Petitioner
Through: Appearance not given
versus
AJMER DIESELS AND TRACTORS/ ADJT PRIVATE LIMITED.
.....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 20.05.2026
1. Learned Counsel for the Petitioner states that settlement talks are going on between the parties.
2. List on 07.07.2026.
SUBRAMONIUM PRASAD, J MAY 20, 2026 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/05/2026 at 21:11:19