Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Bmarkt Tecamat Pvt. Ltd. (India Ipo) vs Ajmer Diesels And Tractors/ Adjt ... on 20 May, 2026

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~4
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         ARB.P. 737/2026
                                    BMARKT TECAMAT PVT. LTD. (INDIA IPO)                                                   .....Petitioner
                                                                  Through:            Appearance not given

                                                                  versus

                                    AJMER DIESELS AND TRACTORS/ ADJT PRIVATE LIMITED.
                                                                           .....Respondent
                                                  Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 20.05.2026

1. Learned Counsel for the Petitioner states that settlement talks are going on between the parties.

2. List on 07.07.2026.

SUBRAMONIUM PRASAD, J MAY 20, 2026 hsk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/05/2026 at 21:11:19