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[Cites 0, Cited by 0] [Section 43CA(1)] [Section 43CA] [Entire Act]

Union of India - Subsection

Section 43CA(1)(i) in The Income Tax Act, 1961

(i)the transfer of such residential unit takes place during the period beginning from the 12th day of November, 2020 and ending on the 30th day of June, 2021;