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State of Madhya Pradesh - Section

Section 23 in The Air (Prevention and Control of Pollution) Madhya Pradesh Rules, 1983

23. Form of Budget estimate under Sections 34 and 36.

- The form in which and time within which the budget and accounts may be prepared and forwarded to the Government shall be the same as specified in Rules 20 and 21 of the Water (Prevention and Control of Pollution) Madhya Pradesh Rules, 1975.