Section 2(l) in United Provinces Nurses, Midwives, Assistant Midwives Auxiliary Nurse-Midwives and Health Visitors Registration Act, 1934
(l)[ "auxiliary nurse-midwife" means a person who holds a certificate in auxiliary nurse-midwifery from any institution recognized by the Council in this behalf.] [Added by section 5 (iii) of U. P. Act XIV of 1960.]
