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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Maharashtra - Subsection

Section 93(1)(h) in The Maharashtra Irrigation Act, 1976

(h)neglects, without reasonable cause, to assist or to continue to assist in the execution of any repair, clearance or work, when lawfully bound so to do under section 90;